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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(4)Each Faculty, other than the Lower Agricultural Education Faculty, shall consist of -
(i)Dean of the Faculty - ex-officio Chairman,
(ii)The Associate Dean in the Faculty,
(iii)The Heads of Departments,
(iv)One Professor of each Department, other than the Head of the Department, to be elected by the academic staff members of the Department,
(v)The Chief Research Officers,
(vi)The Chief Extension Education Officers,
(vii)The Principals of affiliated colleges and recognised institutions in the related Faculty.
(viii)Two Associate Professors, two Assistant Professors and two Lecturers to be elected by the respective groups.
The term of office of elected members shall be three years.