Section 16 in Gujarat Elementary Education Rules, 2010
16. Salary and allowances and conditions of service of Vidhyasahayaks or teachers.
(1)The State Government shall notify terms and conditions of service and salary and allowances of teachers and Vidyasahayaks of schools established owned or controlled by the State Government or local authority in order to create a professional and permanent cadre of teachers.(2)In particular and without prejudice to sub rule (1), the terms and conditions of service shall take into account the following, namely -(a)Accountability of teachers to the School Management Committee constituted under section 20.(b)Provisions enabling long term stake of teachers and Vidyasahayaks in the teaching profession
