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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2) in Gujarat Elementary Education Rules, 2010

(2)In particular and without prejudice to sub rule (1), the terms and conditions of service shall take into account the following, namely -
(a)Accountability of teachers to the School Management Committee constituted under section 20.
(b)Provisions enabling long term stake of teachers and Vidyasahayaks in the teaching profession