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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Engineering (Public Works Department) Service Rules, 1978

(2)The Service may also include-
(a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1); and
(b)any cadre or post subsequently laid down by Government to be included in a cadre of service.
The post of Assistant Chief Engineer/Additional Executive Engineer/Research Officer are included in the cadre of Executive Engineer.