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State of Uttar Pradesh - Section

Section 34 in The U.P. Cold Storage Order, 1972

34. [ A licensee shall not refuse to store potato seed of bona fide cultivators as certified by the Gazetted Officers of Horticulture Department or the Block Development Officers, as the case may be.] [Inserted vide U.P. Cold Storage (Fifth Amendment) Order, 1975, dated 23 5.1975.]