Rajasthan High Court - Jodhpur
Devilal Damor vs State Of Rajasthan on 15 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3870/2019
1. Meva Ram S/o Shri Ounkar Lal, Aged About 35 Years,
Village Sagani Tehisl Mandal District Bhilwara, Rajasthan.
2. Ashoke Kumar Choudhary S/o Chiman Lal Choudhary,,
Aged About 30 Years, Village Balapura Post Akadsada
Tehsil Asind, District Bhilwara, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Bhilwara,
District Bhilwara.
3. The Block Development Officer, Asind, District Bhilwara.
4. The Secretary Gram Panchayat, Para Panchayat Samiti
Asind, District Bhilwara.
5. The Secretary Gram Panchayat Raghunath Pura,
Panchayat Samiti Deogarh, District Rajsamand.
----Respondents
Connected With
S.B. Civil Writ Petition No. 15891/2018
1. Rajendra Singh Soda S/o Shri Inderjeet Singh, Aged
About 35 Years, Village And Post Karanpur, Tehsil Garhi,
District Banswara, Presently Posted As Junior Assistant
Cum Gram Vikas Adhikari, Gram Panchayat Saredi Badi,
Panchayat Samiti Garhi, Dist Banswara.
2. Karan Singh Rao S/o Shri Kishore Singh,, Aged About 32
Years, Village Jantoda, Post Sundani, Tehsil Garhi, Dist
Banswara, Presently Posted As Junior Assistant Cum
Gram Vikas Adhikari, Gram Panchayat Vajwana,
Panchayat Samiti Garhi, Dist Banswara.
3. Gajendra Singh Chauhan S/o Shri Laxman Singh,, Aged
About 33 Years, Village And Post Tokwasa, Tehsil Aspur,
Dist Dungarpur, Presently Posted As Junior Assistant Cum
Gram Vikas Adhikari, Gram Panchayat Aasoda Panchayat
Samiti Garhi, Dist Banswara.
4. Rakesh Pandiya S/o Shri Hari Krishna Pandiya,, Aged
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About 34 Years, Village And Post Sakani, Tehsil Aspur, Dist
Doongarpur, Presently Posted As Junior Assistant Cum
Gram Vikas Adhikari, Gram Panchayat Metwala,
Panchayat Samiti Garhi, Dist Banswara.
5. Prabhu Lal Katara S/o Shri Phulji Katara,, Aged About 34
Years, Village And Post Sagwadiya, Tehsil Garhi, Dist
Banswara, Presently Posted As Junior Assistant Cum
Gram Vikas Adhikari, Gram Panchayat Rohida, Panchayat
Samiti Garhi, Dist Banswara.
6. Harideo Garg S/o Shri Amarji Garg,, Aged About 38
Years, Village And Post Sundani, Tehsil Garhi, Dist
Banswara, Presently Posted As Junior Assistant Cum
Gram Vikas Adhikari, Gram Panchayat Aasan, Panchayat
Samiti Garhi, Dist Banswara.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Cum,
Commissioner, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Banswara.
3. The Vikas Adhikari, Panchayat Samiti Garhi, District
Banswara.
----Respondents
S.B. Civil Writ Petition No. 16738/2018
1. Ram Sukh S/o Bheru Lal, Aged About 40 Years, By Caste
Bhil Resident Of V/p Bagaur Tehsil Mandal District
Bhilwara Rajasthan.
2. Bhagwati Lal S/o Gopal Lal Pareek, Aged About 31 Years,
Resident Of V/p Bhavlas Bagaur Tehsil Mandal District
Bhilwara Rajasthan.
3. Mamta Joshi D/o Ganpat Lal Joshi, Aged About 36 Years,
Resident Of V/p Subhash Nagar Bhilwara District Bhilwara
Rajasthan.
4. Nilam Jeengar D/o Ganpat Lal Jeengar, Aged About 30
Years, Resident Of Station Nagar Mandal Chauraya Tehsil-
Mandal District Bhilwara Rajasthan.
5. Netu Kotiyana D/o Shri Shyam Lal Kotiyana, Aged About
34 Years, Resident Of Gram Panchayat Station Nagar
Mandal Tehsil Mandal District Bhilwara Rajasthan.
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6. Pushpa D/o Shri Gom Singh Chouhan, Aged About 35
Years, Resident Of V/p Baimali Vaya Kareda Tehsil Mandal
District Bhilwara Rajasthan.
7. Gopal Lal Rawat S/o Shri Tej Singh Rawat, Aged About 32
Years, Resident Of V/p Rampuriya Vaya Kareda Tehsil
Mandal District Bhilwara Rajasthan
8. Kanhayya Lal Khatik S/o Shri Ghesu Lal, Aged About 35
Years, V/p Shidiyas Tehsil Mandal District Bhilwara
Rajasthan.
9. Shanker Lal S/o Shri Gulab Ji Gadri, Aged About 35 Years,
Resident Of V/p Salampura Tehsil Bhilwara District
Bhilwara Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad Bhilwara District
Bhilwara.
3. The Block Development Officer, Mandal Panchayat Samiti
Mandal District Bhilwara.
4. The Secretary Gram Panchayat Amargarh, Panchayat
Samiti Mandal District Bhilwara.
5. The Secretary Gram Panchayat Tahunka, Panchayat
Samiti Mandal District Bhilwara.
6. The Secretary Gram Panchayat Dahi Matha, Panchayat
Samiti Mandal District Bhilwara.
7. The Secretary Gram Panchayat Aalmas, Panchayat Samiti
Mandal District Bhilwara.
8. The Secretary Gram Panchayat Baimpali, Panchayat
Samiti Mandal District Bhilwara.
9. The Secretary Gram Panchayat Keriya, Panchayat Samiti
Mandal District Bhilwara.
10. The Secretary Gram Panchayat Umary, Panchayat Samiti
Mandal District Bhilwara.
11. The Secretary Gram Panchayat Rampuriya, Panchayat
Samiti Mandal District Bhilwara.
12. The Secretary Gram Panchayat Amdala, Panchayat Samiti
Mandal District Bhilwara.
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----Respondents
S.B. Civil Writ Petition No. 17117/2018
1. Kapil Bhati S/o Shri Kamal Kishore Bhati, Aged About 25
Years, Ved Bhawan Ke Pas, Shiv Puri, Tehsil Phalodi,
District Jodhpur, Rajasthan
2. Hari Ram Pooniya S/o Shri Pabu Ram Pooniya, Aged
About 42 Years, Main Abadi, Village Chakhu, Tehsil Baap,
District Jodhpur, Rajasthan
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Rural Development And Panchayati Raj Department
Government Of Rajasthan, Government Secretariat,jaipur
2. Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department, Govt. Of
Rajasthan, Jaipur
----Respondents
S.B. Civil Writ Petition No. 17153/2018
1. Gopal Ram S/o Shri Bhinwa Ram, Aged About 33 Years,
Resident Of Digal, Tehsil Deedwana, District Nagaur.
2. Anil Kumar S/o Shri Rugha Ram,, Aged About 28 Years,
Resident Of Kyamsar, Tehsil Deedwana, District Nagaur.
3. Ramniwas S/o Shri Loona Ram,, Aged About 31 Years,
Resident Of Pawa, Tehsil Deedwana, District Nagaur.
4. Subhash Chandra Sain S/o Shri Nagal Mal Sain,, Aged
About 32 Years, Resident Of Borawad, Tehsil Makrana,
District Nagaur.
5. Manoj Kumar S/o Shri Ramchandra,, Aged About 35
Years, Resident Of Modiyawat, Tehsil Deedwana, District
Nagaur.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Rural
Development And Panchayat Raj Department,
Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Nagaur.
3. The Development Officer, Panchayat Samiti Maulasar,
District Nagaur.
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----Respondents
S.B. Civil Writ Petition No. 19258/2018
1. Mahendra Kumar Sharma S/o Shri Bhagwan Lal Sharma,
Aged About 37 Years, Village And Post Idana, , Tehsil
Salumber, District Udaiput, Presently Posted As Junior
Assistant Cum Gram Vikas Adhikari, Gram Panchayat
Kant, Panchayat Samiti Salumber, Dist. Udaipur.
2. Ishwar Singh Rathore S/o Shri Anara Singh, Aged About
32 Years, Resident Of Village And Post Dharod Tehsil
Salumber, Dist Udaipur, Presently Posted As Junior
Assistant Cum Gram Vikas Adhikari, Gram Panchayat Noli,
Panchayat Samiti Salumber, Dist Udaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Cum
Commissioner, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Udaipur.
3. The Vikas Adhikari, Panchayat Samiti Salumber, District
Udaipur.
----Respondents
S.B. Civil Writ Petition No. 462/2019
Leeladhar Sharma S/o Shri Sohan Lal Sharma, Aged About 33
Years, Resident Of Kerap, Tehsil Deedwana, District Nagaur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Rural
Development And Panchayat Raj Department,
Government Of Rajasthan, Jaipur
2. The Chief Executive Officer, Zila Parishad, Nagaur
3. The Development Officer, Panchayat Samiti Deedwana,
District Nagaur.
----Respondents
S.B. Civil Writ Petition No. 3704/2019
1. Abhay Singh S/o Shri Kumbh Singh, Aged About 32
Years, R/o Village Gumansinghpura, Post And Tehsil
Shergarh, District Jodhpur, Rajasthan.
2. Ashu Kanwar D/o Shri Punjraj Singh,, Aged About 31
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Years, R/o Village Bapunagar, Post Solankiyatala And
Tehsil Shergarh, District Jodhpur, Rajasthan.
3. Bhera Ram S/o Shri Kishna Ram,, Aged About 35 Years,
R/o Village Khirja Tibna, Post And Tehsil Shergarh, District
Jodhpur, Rajasthan.
4. Shaitan Singh S/o Shri Rahing Singh,, Aged About 43
Years, R/o Village- Post Raisar, Tehsil Shergarh, District
Jodhpur, Rajasthan.
5. Vishna Ram Choudhary S/o Shri Magha Ram Choudhary,,
Aged About 43 Years, R/o Village- Post Jatawas Tena,
Tehsil Shergarh, District Jodhpur Rajasthan.
6. Devi Lal S/o Shri Pema Ram, Aged About 44 Years, R/o
Village Sagra, Post Dechu, Tehsil Dechu, District Jodhpur,
Rajasthan.
7. Prem Singh S/o Shri Kala Singh,, Aged About 33 Years,
R/o Vpo 6 Ptd B, Sukhchainpur, Tehsil Raisinghnagar,
District Shriganganagar, Rajasthan.
8. Chuna Ram S/o Shri Chandar Singh,, Aged About 37
Years, R/o Village Bheser Kotdwali, Post Mandiyankalan,
Via Tiwari, Tehsil Mathaniya, District Jodhpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary, Rural
Development And Panchayati Raj Department
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department, Govt. Of
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 3821/2019
Norang Lal S/o Shri Om Prakash, Aged About 31 Years, B/c
Verma, Vpo Narsinghpura, Tehsil Padampur, District Sri
Ganganagar (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Govt. Of
Rajasthan, Jaipur.
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2. The Chief Executive Officer, Zila Parishad, Sri Ganganagar.
3. The Vikas Adhikari, Panchayat Samiti Padampur, District
Sri Ganganagar.
----Respondents
S.B. Civil Writ Petition No. 3878/2019
Tika Ram Meena S/o Shri Haraji Ram Meena, Aged About 44
Years, Resident Of Thikariya, Tehsil Bamanwas, District Sawai
Madhopur.
----Petitioner
Versus
1. The State Of Rajasthan, Through Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Nagaur.
3. The Development Officer, Panchayat Samiti Riyan Bari,
District Nagaur.
----Respondents
S.B. Civil Writ Petition No. 3930/2019
1. Shankar Lal S/o Shri Vardichand, Aged About 32 Years,
B/c Meghwal, Dewaliya, Tehsil Lasadiya, District Udaipur,
Rajasthan.
2. Udai Lal Meena S/o Shri Bhana Ji, Aged About 35 Years,
B/c Meena, Madawata, Tehsil Lasadiya, District Udaipur,
Rajasthan.
3. Kailash Chandra S/o Shri Ananda Ji, Aged About 33 Years,
B/c Meena, Ovara, Tehsil Lasadiya, District Udaipur,
Rajasthan.
4. Devi Lal S/o Shri Bhera Ji, Aged About 35 Years, B/c
Meena, Ghata, Gram Panchayat Dhamaniya, Tehsil
Lasadiya, District Udaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department, Govt. Of
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Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 3932/2019
1. Puna Ram S/o Shri Chimna Ram, Aged About 42 Years,
B/c Sirvi, Village Post Khariya Neev, Tehsil Sojat, District
Pali, Rajasthan.
2. Ghewar Lal S/o Shri Shesha Ram, Aged About 39 Years,
B/c Sargara, Vpo Mamawas, Tehsil Sojat, District Pali,
Rajasthan.
3. Omprakash Choudhary S/o Shri Gunesh Ram, Aged About
40 Years, B/c Jat, Village Khokhara, Tehsil Sojat, District
Pali, Rajasthan.
4. Surendra Kumar S/o Shri Kalu Ram, Aged About 32 Years,
B/c Sargara, Vpo Hariyamali, Tehsil Sojat, District Pali,
Rajasthan.
5. Gajanand Kumawat S/o Shri Lal Chand, Aged About 33
Years, B/c Kumawat, Vpo Guda Kallan, Tehsil Sojat,
District Pali, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Its Principal Secretary, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department, Govt. Of
Rajasthan, Jaipur.
3. Block Development Officer, Panchayat Samiti Sojat,
District Pali, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 3937/2019
1. Ram Das S/o Shri Malu Ram, Aged About 32 Years, By
Caste Meghwal, Resident Of Ward No. 07 Vpo Maler Tehsil
Suratgarh, District Sri Ganganagar.
2. Poonam Das S/o Shri Kishan Das, Aged About 28 Years,
By Caste Swami, Resident Of Ward No. 08, Vpo Rajiyasar
Station Tehsil Suratgarh, District Sri Ganganagar.
3. Dalip Kumar Swami S/o Shri Puran Das Swami, Aged
About 31 Years, Ward No. 16 In Fron Of Shamshan
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Bhumi, Suratgarh, Tehsil Suratgarh, District Sri
Ganganagar.
4. Atma Ram S/o Shri Brij Lal, Aged About 35 Years, By Cast
Jat, Resident Of Chak 2 Kwd, Gram Panchayat 22 Ag Post
Lakhuwali, Tehsil Rawatsar, District Hanumangarh.
5. Sajna D/o Shri Ram Kumar Singh, Aged About 32 Years,
Bamla Ki Dhani, Post Ked, Tehsil Udaipurwati, District
Jhunjhunu.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary And
Commissioner, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
2. Addl. Commissioner Cum Joint Secretary, Rural
Development And Panchayati Raj, Rajasthan, Jaipur.
3. Chief Executive Officer, Zila Parishad, Sri Ganganagar.
4. Block Development Officer, Panchayat Samiti Suratgarh
District Sri Ganganagar.
----Respondents
S.B. Civil Writ Petition No. 3978/2019
1. Narayan Lal Teli S/o Shri Bheru Lal Teli, Aged About 29
Years, Vpo Hathipura Post Balesariya Tehsil Baneda
District Bhilwara. At Present Posted As Village Level
Worker Cum Panchayat Secretary, Gram Panchayat
Balesariya Tehsil Baneda District Bhilwara.
2. Piyush Kant Sharma S/o Shri Bheru Lal Sharma,, Aged
About 34 Years, Resident Of Bapunagar, Rayla District
Bhilwara. At Present Posted As Village Level Worker Cum
Panchayat Secretary, Gram Panchayat Baran (Baneda),
District Bhilwara.
3. Islam Mohammed Kayamkhani S/o Shri Hamid Khan
Kayamkhani,, Aged About 37 Years, Resident Of Vpo
Akbarpura Lambiya Khurd, Tehsil Baneda District
Bhilwara. At Present Posted As Village Level Worker Cum
Panchayat Secretary, Gram Panchayat Khedliya Panchayat
Samiti Khedliya Tehsil Baneda District Bhilwara.
4. Kishan Puri S/o Shri Panna Puri Goswami,, Aged About 38
Years, Resident Of Village Surajpura Post Balesariya,
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Tehsil Baneda District Bhilwara. At Present Posted As
Village Level Worker Cum Panchayat Secretary, Gram
Panchayat Rayla, Tehsil Baneda District Bhilwara.
5. Jagdish Bhambi S/o Shri Ganga Ram Bhambi,, Aged
About 48 Years, Resident Of Village Dilwadi, Tehsil
Nasirabad District Ajmer. At Present Posted As Village
Level Worker Cum Panchayat Secretary, Gram Panchayat
Bamaniya District Bhilwara.
6. Dwarka Prasad Teli S/o Shri Sukhdev Teli,, Aged About 33
Years, At Present Posted As Village Level Worker Cum
Panchayat Secretary, Gram Panchayat Munshi District
Bhilwara.
----Petitioners
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. Addl. Commissioner Cum Joint Secretary, Rural
Development And Panchayati Raj Department, Rajasthan,
Jaipur.
3. Chief Executive Officer, Zila Parishad, Bhilwara.
4. The Block Development Officer, Panchayat Samiti Baneda
District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 4113/2019
Laxman Ram Meghwal S/o Ladu Ram, Aged About 38 Years,
Village And Post Gangani, Via Banar, Tehsil Baori, District
Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Chief Executive Officer, Zila Parishad, Jodhpur,
Rajasthan.
3. The Development Officer, Panchayat Samit, Baori, District
Jodhpur.
----Respondents
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S.B. Civil Writ Petition No. 4342/2019
Ram Prakash Dholiya S/o Kistur Ram Dholiya, Aged About 42
Years, Punio Ki Basani, Post Lawera, Tehsil Baori, District
Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Chief Executive Officer, Panchayat Samit, Baori,
District Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 5721/2019
Sheema Rawal D/o Shri Manilal Rawal, Aged About 38 Years,
Tehsil Risabhdev, District Udaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Bhindar, Udaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 6163/2019
1. Jeeva Lal Meena S/o Shri Naru Ji, Aged About 41 Years,
B/c Meena, Village Datiyar Tehsil Pipal Khut District
Pratapgarh (Raj.)
2. Amba Lal Ninama S/o Shri Valchandra Ninama, Aged
About 42 Years, B/c Meena, Village Ghantali Tehsil Pipal
Khut District Pratpagarh (Raj.).
3. Devi Lal Meena S/o Shri Bhera Ji Meena, Aged About 38
Years, B/c Meena , Village Chhapariya, Tehsil Pipal Khut
District Pratpagarh (Raj.).
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4. Lal Shanker Maida S/o Shri Daliya Maida, Aged About 39
Years, B/c Meena, Village Nayan , Tehsil Pipal Khut
District Pratpagarh (Raj.).
5. Ramchandra S/o Shri Kamji, Aged About 40 Years, B/c
Meena, Village Bori , Tehsil Pipal Khut District Pratpagarh
(Raj.).
6. Bapu Lal Ninama S/o Shri Kanji Ninama, Aged About 47
Years, B/c Meena, Village Kupdra Tehsil Pipal Khut District
Pratpagarh (Raj.).
7. Dhuleshwar Ninama S/o Shri Devji Ninama, Aged About
36 Years, B/c Meena, Village Dharna, Tehsil Pipal Khut
District Pratpagarh (Raj.).
8. Dinesh Chandra Yadav S/o Shri Kalu Ram Yadav, Aged
About 33 Years, B/c Yadav, Village Semaliya , Tehsil Pipal
Khut District Pratpagarh (Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
2. The Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. The Block Development Officer, Panchayat Samiti, Pipal
Khut District Pratapgarh (Raj.).
----Respondents
S.B. Civil Writ Petition No. 6191/2019
1. Bal Singh S/o Shri Hurji Baria, Aged About 44 Years,
Dhanpuri, Post Ukala, Tehsil Kushalgarh, District
Banswara, Rajasthan.
2. Reena Kumari S/o Shri Nathulal, Aged About 35 Years,
Village Post Potaliya, Tehsil Kushalgarh, District Banswara,
Rajasthan.
3. Om Prakash S/o Shri Babulal Vadkiya, Aged About 35
Years, Village Post Bawaliyapada, Tehsil Kushalgarh,
District Banswara, Rajasthan.
4. Moula Kumari D/o Shri Laxman Lal, Aged About 29 Years,
Village Gadwan, Post Choti Sarva, Tehsil Kushalgarh,
District Banswara, Rajasthan.
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5. Hemant Panchal S/o Shri Kodar Lal Panchal, Aged About
35 Years, Village Subhash Marg, Tehsil Kushalgarh,
District Banswara, Rajasthan.
6. Devi Lal Suthar S/o Shri Ratan Lal Suthar, Aged About 41
Years, Village Bichiwada, Tehsil Jhadol, District Udaipur,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Chief Executive Officer, Zila Parishad, Banswara,
Rajasthan.
3. Block Development Officer, Panchayat Samiti Kushalgarh,
District Banswara, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 6704/2019
Manish Mali S/o Shri Manna Lal Mali, Aged About 32 Years, B/c
Mali, R/o Nathdwara Bus Stand, Nathdwara, District Rajsamand,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Government Secretariat,
Jaipur
2. Secretary (Administration) Cum Commissioner, Rural
Development And Panchayati Raj Department, Govt. Of
Rajasthan, Jaipur.
3. Block Development Officer, Panchayat Samiti, Khamnor,
District Rajsamand, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7002/2019
Rajendra Singh Gaur S/o Shri Bheru Singh Gour, Aged About 36
Years, Village Antari, Post Nahargarh, Via- Sawa, District
Chittorgarh, Rajasthan.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Bhindar, Udaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7191/2019
1. Naresh Kumar S/o Shri Prem Lal, Aged About 32 Years,
Village Ngarali, Post Ishwal, Tehsil Badgav, District
Udaipur, Rajasthan.
2. Prem Shankar Joshi S/o Shri Durga Shankar Joshi, Aged
About 38 Years, 76, Vinayak Nagar, Rai Magri, Panchayat
Samiti- Badgav, District Udaipur, Rajasthan.
3. Prakash Pushkarna S/o Shri Hagami Lal Pushkarna, Aged
About 32 Years, Sukher, Behind Bhuwana Police Station,
District Udaipur, Rajasthan.
4. Veni Ram Dangi S/o Shri Manak Lal Dangi, Aged About 32
Years, Village Post Kanpur, Tehsil- Girva, District- Udaipur.
5. Gajendra Singh Rathore S/o Shri Purab Singh Rathore,
Aged About 34 Years, Nimachkheda Dewali, Tehsil- Girwa,
District- Udaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissionier, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
3. Development Officer, Panchayat Samiti Badgav, Udaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7479/2019
Mahendra Singh Sisodiya S/o Shri Prem Singh Sisodiya, Aged
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About 33 Years, R/o Village Malkitoos, Post Gupdhi, Tehsil-
Vallabhnagar, District- Udaipur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Ofifcer, Panchayat Samiti Jhadol, Udaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5730/2019
1. Hitesh S/o Shri Babu Lal, Aged About 29 Years, Village
And Post Awal, Tehsil Abu Road, District Sirohi.
2. Ramesh Kumar S/o Shri Lala Ji, Aged About 30 Years,
Village And Post Khadat, Tehsil Aburoad, District Sirohi.
3. Amit Kumar S/o Shri Ramesh Chandra, Aged About 30
Years, Village And Post Kiwarli, Tehsil Aburoad, District
Sirohi.
4. Suresh Kumar S/o Shri Chamna Ram Ji, Aged About 38
Years, Mahalaxmi, Colony Satpur, Tehsil Aburoad,
District Sirohi.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary Cum
Commissioner, Rural Development Of Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Sirohi,
Rajasthan.
3. The Block Development Officer, Panchayat Samiti, Abu
Road, District Sirohi.
----Respondents
Connected With
S.B. Civil Writ Petition No. 16327/2018
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1. Suresh Kumar S/o Shri Babulal, Aged About 34 Years,
Village Dungra Chhota, Post And Tehsil Sajjangarh,
District Banswara (Raj)
2. Prakash Cahndra S/o Shri Bhurji, Aged About 34 Years,
Village Doongri Para, Post Rathdhanraj, Tehsil
Sajjangarh, District Banswara (Raj.)
3. Pankaj Kumar S/o Shri Tajeng, Aged About 32 Years,
Village Post Suwala, Tehsil Baggidora, District Banswara
(Raj.)
4. Rakesh Kumar Panada S/o Shri Dharmerdra Kumar
Panda, Aged About 35 Years, Village Khatelasath, Ward
No. 9, Post Magarda, Tehsil Sajjangarh, District
Banswara (Raj)
5. Lokesh Ad S/o Shri Malji Ad, Aged About 29 Years,
Village Simela, Post Lohariyakhurd, Tehsil Sajjangarh,
District Banswara Raj
6. Laxman Singh S/o Shri Nanu, Aged About 32 Years,
Village Itala, Post And Tehsil Sajjangarh, District
Banswara (Raj.)
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad, Banswara,
Rajasthan
3. Block Development Officer, Panchayat Samiti
Sajjangarh, District Banswara Rajasthan
----Respondents
S.B. Civil Writ Petition No. 16816/2018
1. Manoj Kumar Khatik S/o Shri Amarchand Ji Khatik, Aged
About 35 Years, Village Nilod, Mukam Post Nilod, Via
Aakola, Tehsil Bhupalsagar, District Chittorgarh,
Rajasthan.
2. Parasram Bhil S/o Shri Babru Bhil,, Aged About 29
Years, Village Ranawaton Ki Sadri, Patoliya, Tehsil
Bhupalsagar, District Chittorgarh, Rajasthan.
3. Rajkumar Chhipa S/o Shri Kishan Lal Chhipa,, Aged
About 31 Years, Village Post Aakola, Tehsil Bhupalsagar,
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District Chittorgarh, Rajasthan.
4. Shankar Lal Gadri S/o Shri Bheru Lal Gadri,, Aged About
31 Years, Mukam Post Usrol, Tehsil Bhupalsagar, District
Usrol, Tehsil Bhupalsagar, District Chittorgarh,
Rajasthan,
5. Bhagwan Lal Mali S/o Nanuram Mali,, Aged About 32
Years, Village Malikheda, Gram Panchayat Kanakheda,
Tehsil Bhupalsagar, District Chittorgarh, Rajasthan.
6. Dinesh Kumar Vaishnav S/o Shri Devidas Vaishnav,,
Aged About 37 Years, Mukam Badi, Post Usrol, Tehsil
Bhupalsagar, District Chittorgarh, Rajasthan.
7. Naresh Kumar Meena S/o Shri Hira Lal Meena,, Aged
About 33 Years, Mukam Post- Ladani, Tehsil Mavli,
District Udaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Chief Executive Officer, Zila Parishad, Chittorgarh,
Rajasthan.
3. Block Development Officer, Panchayat Samiti
Bhupalsagar, District Chittorgarh, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17179/2018
1. Mohanlal S/o Shri Harji Lal Damor, Aged About 35 Years,
Vpo Dunka, Gram Panchayat Bankda, District
Dungarpur.
2. Udai Singh S/o Shri Kalu Singh Damor, Aged About 33
Years, Village Aatadiya, Post Jhalai, District Dungarpur.
3. Arjunlal S/o Shri Punja Damor, Aged About 31 Years,
Vpo Sadadiya, Gram Panchayat Sarthuna, District
Dungarpur.
4. Chandrakant S/o Shri Varjan Gawaria, Aged About 34
Years, Village Sekari, Post Sakarsi, District Dungarpur.
5. Basantlal S/o Shri Kaluji Damor, Aged About 35 Years,
Village Jaithola, Post Mandli District Dungarpur.
----Petitioners
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Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan.
3. Block Development Officer, Panchayat Samiti Simalwara,
District Dungarpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17180/2018
1. Rajendra Singh S/o Shri Moti Singh, Aged About 32
Years, Village And Post Rincha, Tehsil Sabla, District
Dungarpur.
2. Rakesh Garg S/o Shri Laxman Lal Garg,, Aged About 35
Years, Village And Post Badoda, Tehsil Aaspur, District
Dungarpur.
3. Varsha Chobisa W/o Shri Shailesh Chobisa,, Aged About
37 Years, Village And Post Bhagda, Tehsil Sabla, District
Dungarpur.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan.
3. Block Development Officer, Panchayat Samiti Sabla,
District Dungarpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17185/2018
1. Yashwant Sharma S/o Shri Ram Chandra Sharma, Aged
About 33 Years, R/o Vpo Dharod, Tehsil Salumbar,
District Udaipur.
2. Jitendra Singh S/o Shri Ram Singh Chauhan, Aged
About 31 Years, Village Chekla, Post Bhoyar, Tehsil
Ganoda, District Banswara.
3. Hemendra Kumar Chobisa S/o Shri Lal Shankar Chobisa,
Aged About 33 Years, Vpo Pathara, Tehsil Salumbar,
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District Udaipur.
4. Chandrapal Singh Rathore S/o Shri Hadmat Singh
Rathore, Aged About 33 Years, Vpo Ramgarh, Tehsil
Aaspur, District Dungarpur.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan.
3. Block Development Officer, Panchayat Samiti Aaspur,
District Dungarpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 17186/2018
Narendra Singh S/o Shri Yashwant Singh Sisodiya, Aged About
38 Years, Village Mal Matha, Post Bichiwara, District Dungarpur
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan
3. Block Development Officer, Panchayat Samiti Bichiwara,
District Dungarpur, Rajasthan
----Respondents
S.B. Civil Writ Petition No. 17191/2018
1. Shankarlal S/o Shri Himmat Ram Damor, Aged About 39
Years, Village Chak Chadiyala, Post Dungarsaran, Gram
Panchayat Punawada, District Dungarpur
2. Ramlal Pargi S/o Shri Bhal Ji Pargi, Aged About 26
Years, Village Dadroda, Post Bhemyi, Tehsil Gilyakot,
District Dungarpur
3. Ravishankar S/o Shri Somaji Damor, Aged About 38
Years, Vpo Ambada, Gram Panchayat Sakodara, District
Dungarpur
4. Jivaram S/o Shri Kachruji Ahari, Aged About 42 Years,
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Village Alwar, Post Sakarsi, Tehsil Simalwara, District
Dungarpur
5. Kanhayilal S/o Shri Ratanaji Damor, Aged About 37
Years, Village Galalpura, Post Gundlara, District
Dungarpur
6. Rameshchandra S/o Shri Chokha Ji Yadav, Aged About
39 Years, Vpo Gariyata, Tehsil Galiyakot, District
Dungarpur
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan
2. Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan
3. Block Development Officer, Panchayat Samiti Chikli,
District Dungarpur, Rajasthan
----Respondents
S.B. Civil Writ Petition No. 18673/2018
1. Bhupendra Singh S/o Shri Gurcharan Singh, Aged About
36 Years, Gram Panchayat Kikar Wali, Panchayat Samiti
Sangaria, District Hanumangarh.
2. Subhash S/o Shri Brij Lal,, Aged About 35 Years, Gram
Panchayat Nathwana, Panchayat Samiti Sangaria,
District Hanumangarh.
3. Sandeep S/o Shri Balram,, Aged About 31 Years, Gram
Panchayat Shahpini, Panchayat Samiti Sangaria, District
Hanumangarh.
4. Baldeo Singh S/o Shri Gurbux Singh,, Aged About 32
Years, Gram Panchayat Bashir, Panchayat Samiti Tibbi,
District Hanumangarh.
5. Devendra Kumar S/o Shri Shankar Lal,, Aged About 39
Years, Gram Panchayat Saharani, Tehsil Tibbi, District
Hanumangarh.
6. Ajeet S/o Shri Om Prakash,, Aged About 32 Years, Gram
Panchayat Kharabera, Panchayat Samiti Tibbi, District
Hanumangarh.
7. Mohan Lal S/o Shri Rajendra Kumar,, Aged About 32
Years, Gram Panchayat Rampura And Ramsra,
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Panchayat Samiti Tibbi, District Hanumangarh.
8. Rajendra Kumar S/o Shri Budhram,, Aged About 32
Years, Gram Panchayat Meharwala, Panchayat Samiti
Tibbi, District Hanumangarh.
9. Dharam Pal S/o Shri Om Prakash,, Aged About 32 Years,
Gram Panchayat Rathikhera, Panchayat Samiti Tibbi,
District Hanumangarh.
10. Hans Raj S/o Shri Achal Singh,, Aged About 30 Years,
Gram Panchayat Singhpura, Panchayat Samiti Sangaria,
District Hanumangarh.
11. Rakesh Kumar S/o Shri Surjeet Singh,, Aged About 28
Years, Gram Panchayat Fatehpur, Panchayat Samiti
Sangaria, District Hanumangarh.
12. Jarnel Singh S/o Shri Makhan Singh,, Aged About 36
Years, Gram Panchayat Nagrana, Panchayat Samiti
Sangaria, District Hanumangarh.
13. Satveer Kaur D/o Mandar Singh,, Aged About 30 Years,
Gram Panchayat Indrapura, Panchayat Samiti Sangaria,
District Hanumangarh.
14. Mangelal S/o Vijay Singh,, Aged About 32 Years, Gram
Panchayat Mirzavali Mehar Panchayat Samiti Tibbi,
District Hanumangarh.
----Petitioners
Versus
1. The State Of Rajasthan, Through The Principal
Secretary, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Commissioner And Secretary, Depatment Of Rural
Developmenta Nd Panchayati Raj, Government Of
Rajasthan Secretariat, Jaipur.
3. The Additional Commissioner And Joint Secretary,
Department Of Rural Development And Panchayati Raj,
Government Of Rajasthan, Secretariat, Jaipur.
4. The Chief Executive Officer, Zila Parishad,
Hanumangarh.
----Respondents
S.B. Civil Writ Petition No. 3976/2019
1. Neetu Kotiyana D/o Shri Shyam Lal Kotiyana, Aged
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About 36 Years, Gram Panchayat Station Nagar Mandal
Tehsil Mandal District Bhilwara Rajasthan.
2. Mahaindra Pal Ogaro S/o Shri Kishna Ram, Aged About
29 Years, By Caste Jaat R/o Village Post Didwana
District Nagaur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Rural Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Bhilwara,
District Bhilwara.
3. The Block Development Officer, Mandal District Bhilwara.
4. The Secretary Gram Panchayat Aalmas, Panchayati
Samiti Mandal District Bhilwara.
5. The Secretary, Gram Panchayat Chandras Pura
Panchayat Samiti Mandal District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 3996/2019
1. Deepak Chobisa S/o Shri Chandra Kant Chobisa, Aged
About 44 Years, Resident Of Antari, Dungarpur.
2. Dhanpal Jain S/o Shri Sohan Lal Jain, Aged About 38
Years, Resident Of 6/157, Housing Board, Dungarpur.
3. Mani Lal Yadav S/o Shri Amrit Lal Yadav, Aged About 44
Years, Resident Of Yadav Basti, Vagdari, Post Khempur,
Vagdari, Ramgarh, Dungarpur.
4. Banshi Lal S/o Kaliyaji Sargara, Aged About 45 Years,
Resident Of Village And Post Bodigama Chora, Tehsil
Sabla, District Dungarpur.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Cum
Commissioner, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Dungarpur,
Rajasthan.
3. The Block Development Officer, Panchayat Samiti,
Dovda, District Dungarpur.
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----Respondents
S.B. Civil Writ Petition No. 5185/2019
Tej Singh Rathore S/o Shri Sobhatg Singh Rathore, Aged About
34 Years, Village Marayala Tehsil Hurda District Bhilwara
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Principal
Secretary, Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur.
2. The Chief Executive Officer, Zila Parishad, Bhilwara
District Bhilwara.
3. The Block Development Officer, Hurda District Bhilwara.
4. The Secretary Gram Panchayat Khejdi, Panchayat Samiti
Hurda District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 5232/2019
1. Devilal Damor S/o Shri Ram Lal Damor, Aged About 26
Years, R/o Village Saldari, Post Makdadev, Tehsil Jhadol,
District Udaipur, Rajasthan.
2. Jeevat Ram Kharadi S/o Shri Bhera Ji Kharadi,, Aged
About 42 Years, R/o Village And Post Som, Tehsil Jhadol,
District Udaipur, Rajasthan.
3. Shantilal Drangi S/o Shri Hakardas Drangi,, Aged About
40 Years, R/o Village Sada, Post Nichli Sigari, Tehsil
Jhadol, District Udaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
3. Chief Executive Officer, Zila Parishad, Udaipur,
Rajasthan.
4. Development Officer, Panchayat Samiti Falasiya,
Udaipur, Rajasthan.
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----Respondents
S.B. Civil Writ Petition No. 5293/2019
1. Parvat Singh Dulawat S/o Shri Ram Singh Dulawat,
Aged About 35 Years, Village Chatrdi, Post Kherwada,
Tehsil Jhadol, District Udaipur, Rajasthan.
2. Sundar Lal Vadera S/o Shri Mava Vadera, Aged About 39
Years, Village Sada, Post Nichli Sigri, Tehsil Jhadol,
District Udaipur, Rajasthan.
3. Gopal Lal Lohar S/o Shri Magan Lal Lohar, Aged About
39 Years, Village Koliyari, Post Koliyari, Tehsil Jhadol,
District Udaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan, Jaipur.
3. Chief Executive Officer, Zila Parishad, Udaipur,
Rajasthan.
4. Development Officer, Panchayat Samiti Jhadol, Udaipur,
Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 5322/2019
Manish Bhatt S/o Shri Harish Bhatt, Aged About 36 Years, R/o
Village Post Bigod, Tehsil Mandalgarh, District Bhilwara,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Rural Development And Panchayati Raj, Government
Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. Secretary Administration And Commissioner, Rural
Development And Panchayati Raj Department,
Government Of Rajasthan Jaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Developmnet Officer, Panchayat Samiti Bhinder, Udaipur,
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Rajasthan.
----- Respondents
For Petitioner(s) : Mr. Ripudaman Singh, Mr. Khet Singh,
Mr. Ramprasad Singaria, Dr. Nikhil
Dungawat, Mr. Vikas Bijarnia, Mr. J.S.
Bhaleria, Mr. Harish Jangid, Mr.
Ramawatar Singh, Mr. Hanuman
Singh, Dr. Nupur Bhati, Mr. Rahul
Bhati, Mr. Shyam Vyas, Mr. S.S.
Rathore, Mr. Tanwar Singh, Mr. J.S.
Deora, Mr. Lokesh Mathur, Mr.
Kshamendra Mathur.
For Respondent(s) : Mr. K.K. Bissa, AGC.
Mr. G.S. Chouhan.
Mr. Ankur Mathur.
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order 15/07/2019 The issue raised in the present writ petition is squarely covered by judgment in the case of Gehlod Singh Sansi v. State of Raj. & Ors.: SBCW No. 23343/2018 and other connected matters, decided on 24.05.2019 by Jaipur Bench, wherein it has been inter alia directed as under:-
"Consequently the petition is dismissed with costs of Rs.5000/- each to be paid by each of the petitioners in all the writ petitions. 80% of the costs be paid to the Rajasthan State Legal Services Authority Jaipur (RSLSA) and 20% thereof to the Rajasthan High Court Bar Association Jaipur. The costs be paid within a period of 90 days from today--the limitation for a DB Special Appeal (Writ) being 60 days. In the event of non payment of costs, as directed, by each of the petitioners within three months from today, the concerned Gram Panchayat/ Zila Parishad/ wages/ salary Payment authority shall deduct the amount of costs from the salary of each of the petitioners and deposit the same with the RSLSA Jaipur and the Rajasthan High Court Bar Association Jaipur, in the proportion aforesaid, within one month following.
The connected petitions agitating the same issue adjudicated in the petition above, are for reasons detailed therein also baseless and similarly dismissed with costs of Rs.5000/- to be paid by each of the petitioners therein to the RSLSA Jaipur and the Rajasthan High Court Bar Association Jaipur in the proportion as directed aforesaid. Non payment of costs will entail recovery in the manner stated."
(Downloaded on 31/08/2019 at 12:36:11 AM)(26 of 26) [CW-3870/2019] In view thereof, the writ petition is dismissed with similar directions as given in the case of Gehlod Singh Sansi (supra).
It would be required of the each petitioner and respondents to follow the above directions in letter and spirit, whereby the cost as ordered to be paid, shall be paid to/deposited with Rajasthan High Court Lawyers' Association, Jodhpur and Rajasthan State Legal Services Authority, Jodhpur.
(ARUN BHANSALI),J 237 to 259 & 416 to 430-Rmathur/-
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