Section 122(1) in Mizoram Cooperative Societies Act, 2006
(1)No person shall be eligible to contest the election or chosen as a committee member of a co-operative bank :(a)unless he is a member of the co-operative bank for a minimum continuous period of three years;(b)unless he has maintained a minimum deposit balance of rupees two thousand on an average every day for a minimum continuous period of three years and continues to maintain such deposit even after three years:(c)if the cooperative he represents is cancelled.
