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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Mizoram - Subsection

Section 122(1)(b) in Mizoram Cooperative Societies Act, 2006

(b)unless he has maintained a minimum deposit balance of rupees two thousand on an average every day for a minimum continuous period of three years and continues to maintain such deposit even after three years: