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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

(2)Promotion will be admissible to the Non-teaching employees, with the permission of the Managing Committee according to the provisions mentioned in the Rules of the state government.