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State of Bihar - Section

Section 8 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

8. Promotion.

(1)Promotion will be admissible to the Teachers, with the permission of the Managing Committee, according to the provisions mentioned in the statutes of the Universities.
(2)Promotion will be admissible to the Non-teaching employees, with the permission of the Managing Committee according to the provisions mentioned in the Rules of the state government.