Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(9)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(9)(v) in The Karnataka State Universities Act, 2000

(v)one Reader and One Lecturer in each Department of Studies nominated by the Vice-Chancellor by rotation in the order of Seniority for a term of two years.