Section 34(9) in The Karnataka State Universities Act, 2000
(9)Each Faculty shall consist of the following members, namely:-(i)the Dean of the Faculty(ii)the Registrar (Evaluation)(iii)the Chairman of the Department of Studies in the Faculty;(iv)all the Professors and in the absence of Professors, Readers in the Faculty from each Department in the Faculty;(v)one Reader and One Lecturer in each Department of Studies nominated by the Vice-Chancellor by rotation in the order of Seniority for a term of two years.(vi)five Teachers of Colleges and two Experts from other Universities in the State nominated by the Vice-Chancellor for a term of two years.(vii)such other persons as may be specified by the Statutes.
