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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(2)(vi) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(vi)That the position of the steerman of the vessel is such that he has a reasonably free view, of all sides.