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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)The vessel referred to in clause (a) of sub-rule (1) shall conform to the following namely :-
(i)That adequate protection is provided to the building workers in such vessel from inclement weather;
(ii)That such vessel is manned by adequate and experienced crew as per the relevant law for the time being in force;
(iii)That in case the bulwarks of such vessel are lower that sixty centimeters from the level of the deck of such vessel, the open edge of such bulwarks are fitted with suitable fencing to a height of at least one metre above such deck and the post and stanchions and similar parts used in such fencing are not spaced more than two meters apart;
(iv)That the number of life buoys on deck of such vessel is at least equal to the number of crew members of such vessel and is not less than two;
(v)That all life buoys on deck of such vessel are kept n good state of maintenance and are so placed that If such vessel sinks then they remain to float and one of such buoys is within the immediate reach of the steerman of such vessel and another is situated after part of such vessel; and
(vi)That the position of the steerman of the vessel is such that he has a reasonably free view, of all sides.