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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tripura - Subsection

Section 44(1) in Tripura Contract Labour (Regulation and Abolition) Rules 1978

(1)Where workers of both sexes are employed there shall be displayed outside each block of latrine and urinal a notice in the language understood by the majority of the workers "For Men Only" or "For Women Only" as the case may be.