Section 44 in Tripura Contract Labour (Regulation and Abolition) Rules 1978
44.
(1)Where workers of both sexes are employed there shall be displayed outside each block of latrine and urinal a notice in the language understood by the majority of the workers "For Men Only" or "For Women Only" as the case may be.(2)The notice shall also bear the figure of a man or of a woman, as the case may be.
