Madhya Pradesh High Court
Harish Bagla vs M/S Betul Oils Limited Though Its ... on 23 February, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 679 of 2023 (HARISH BAGLA AND OTHERS Vs M/S BETUL OILS LIMITED THOUGH ITS DIRECTOR NILAY DAGA AND OTHERS) Dated : 23-02-2023 Shri Somesh Awasthi - Advocate for the petitioners.
As prayed by learned counsel for the petitioners, list the case after two weeks.
(MANINDER S. BHATTI) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 2/24/2023 12:06:27 PM