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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(c) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(c)two copies of design drawing showing the design details of the vessel, its fittings and particulars of specifications of the materials used in construction thereof duly endorsed by third party inspecting agency; and