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[Cites 0, Cited by 4] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(a) in Finance Act, 1999

(a)in sub-section (1), for the words "for acquiring any right to operate telecommunication services", the words "for acquiring any right to operate telecommunication services either before the commencement of the business to operate telecommunication services or thereafter at any time during any previous year" shall be substituted and shall be deemed to have been substituted with effect from the 1st day of April, 1996;