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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)Every society running fair price shops effecting the Public Distribution System, shall report to the Recruitment Bureau for the revenue district concerned, every vacancy and vacancy anticipated in the posts of Salesman and Packer that may arise in the society together will all the relevant particulars relating to the said posts within fifteen days in respect of the existing vacancy and within ninety days prior to the date on which the vacancy is anticipated.