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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Cess Act, 1962

(3)This section shall come into force at once. The remaining provisions of this Act shall [come into force on such date] [The Act came into force with effect from 1.1.1963, vide Orissa Gazette Extraordinary No. 778/27.12.1962.] as the Government may, by notification, appoint.