(1)This Act may be called the Orissa Cess Act, 1962.(2)It shall extend to the whole of the State of Orissa.(3)This section shall come into force at once. The remaining provisions of this Act shall [come into force on such date] [The Act came into force with effect from 1.1.1963, vide Orissa Gazette Extraordinary No. 778/27.12.1962.] as the Government may, by notification, appoint.
