Section 7(3) in The M.P. Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972
(3)Nothing in this section shall-(a)apply to borrowings only from one or more co-operative societies including land development banks;(b)affect the priority of the charge resulting from Government loan irrespective of the time of its creation.
