Section 7(3)(b) in The M.P. Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

(b)affect the priority of the charge resulting from Government loan irrespective of the time of its creation.

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