Bombay High Court
Shriram Tukaram Rananaware vs The Asstt. Registrar, Co-Op. Soc. Vaduj ... on 16 April, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1741 OF 2019
Rajendra Tukaram Shinde ....Petitioner
V/S
The Assistant Registrar, Co-operative Societies, ....Respondent
And Ors.
WITH WRIT PETITION NO. 1789 OF 2019 Shriram Tukaram Rananaware ....Petitioner V/S The Asstt. Registrar, Co-op. Soc. Vaduj , ....Respondent Khatav, Dist. Satara And Ors WITH WRIT PETITION NO. 1798 OF 2019 Shambhajirao Mansingrao Phadtare ....Petitioner V/S The Asst. Registrar, Co-op. Soc. Vaduj, Khatav ....Respondent And Ors CORAM : S.S. SHINDE, J DATE : 16th April, 2019 Page 1/2 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:04:58 ::: P.C. :
Due to paucity of time the matter is adjourned for 03/06/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:04:58 :::