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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(rhu) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(rhu)iz/kku vkj{kd dh Js.kh esa] fjfDr;ksa dk 10 izfr'kr mi fu;e (3) esa nh xbZ izfdz;k ds ek/;e ls Hkjs tk,axsA**