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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(1)Promotions to the next higher ranks shall be made from amongst those Constables, Lance Naiks. Naiks, Havildars, Platoon Commanders and Company Commanders who are adjudged to be the most suitable for promotion. The Officer's service record, conduct and his ability to command and lead will be taken into account while judging his suitability for promotion.[“(1-d [Omitted by Notification 2(A) 224-96-B-(IV)-II, dated 1-1-1997.]) (,d) iz/kku vkj{kdksa ds inksa esa dqy fjfDr;ksa esa ls 70 izfr'kr in foHkkxh; dsMj ijh{kk ds ek/;e ls p;u }kjk ofj"Brk lg&;ksX;rk ds vk/kkj ij Hkjs tk,axsA
(nks)iz/kku vkj{kkd dh Js.kh esa fjfDr;ksa ds 20 izfr'kr in 20 o"kZ ls vf/kd lsok dky okys vkj{kdksa }kjk T;s"Brk rFkk muds lsok vfHkys[k ds ewY;kadu ds vk/kkj ij] Hkjs tk,axsA
(rhu)iz/kku vkj{kd dh Js.kh esa] fjfDr;ksa dk 10 izfr'kr mi fu;e (3) esa nh xbZ izfdz;k ds ek/;e ls Hkjs tk,axsA**