Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of West Bengal - Subsection Section 29A(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (2)The Campus Director shall be in overall charge of the campus for the academic, administrative, research, extension education, and financial functions of the campus.