Section 29A in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
29A. [ The Campus Director - (1) There shall be a Campus Director who shall be a whole-time officer of the University. He shall be responsible to the Vice-Chancellor and shall perform such functions, and discharge such duties, as may be assigned to him by the Vice-Chancellor and the Executive Council] [Section 29A inserted by W.B. Act 21 of 1996.].
(2)The Campus Director shall be in overall charge of the campus for the academic, administrative, research, extension education, and financial functions of the campus.
