Bombay High Court
M/S. Ajmera Housing Corporation And Anr vs The Income Tax Settlement Commission ... on 3 February, 2022
Bench: K.R. Shriram, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2 OF 2012
M/s. Ajmera Housing Corporation And Anr. ....PETITIONER
V/S
The Income Tax Settlement Commission And....RESPONDENT
2
Ors.
WITH WRIT PETITION NO. 11 OF 2012 Chhotalal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.
WITH WRIT PETITION NO. 12 OF 2012 Shashikant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 13 OF 2012 Smt. Jyotiben N. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.
WITH Page 1/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 ::: WRIT PETITION NO. 14 OF 2012 Shashikant S. Ajmera (huf) ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 15 OF 2012 Rajnikant S. Ajmera (huf) ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 16 OF 2012 Ishwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.
WITH WRIT PETITION NO. 18 OF 2012 Natwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.
WITH WRIT PETITION NO. 20 OF 2012 Natwarlal S. Ajmera ....PETITIONER Page 2/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 ::: V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 21 OF 2012 Jayant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 3 OF 2012 M/s. Vijaynagar Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 4 OF 2012 M/s. Yogi Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 5 OF 2012 M/s. Ajmera Housing Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
Page 3/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 :::WITH WRIT PETITION NO. 6 OF 2012 Shri Ishwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 7 OF 2012 Chhotalal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 9 OF 2012 Kokilaben S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 19 OF 2012 Rajnikant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 22 OF 2012 Page 4/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 ::: Smt. Bhanumati C. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.
WITH WRIT PETITION NO. 8 OF 2012 Smt. Vimlaben B. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 10 OF 2012 Shailesh B. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
WITH WRIT PETITION NO. 17 OF 2012 Bhanumati C. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.
Mr J D Mistri, Senior Advocate i/b Ms Vasanti B Patel for the Petitioner Mr Suresh Kumar for the Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ Page 5/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 ::: DATE : 3rd February, 2022 P.C. :
S. O. to 17/03/2022 ( ASSOCIATE ) Page 6/6 ::: Uploaded on - 05/02/2022 ::: Downloaded on - 05/02/2022 22:03:02 :::