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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(viii) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(viii)[ The Higher Educational Institution has completed five years of existence: [Substituted by Notification F. No. 2-4/2018 (DEB-I), dated 6.9.2018 (w.e.f. 23.6.2017).]