Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(ii) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015 (ii)to protect and safeguard the premises, their establishments and assets of the place of deployment and any installations attached thereto;
