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State of Madhya Pradesh - Section

Section 8 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

8. Duties of members of the Force.

- It shall be the duty of every officer and member of the Force : -
(i)to obey and execute all orders lawfully issued to him by his superior officer;
(ii)to protect and safeguard the premises, their establishments and assets of the place of deployment and any installations attached thereto;
(iii)to protect and safeguard the employees and officers of the place of deployment as referred to in clause (ii);
(iv)to do any other act conducive to the protection and security of the place of deployment referred to in clause (ii) and the employees and officers referred to in clause (iii);
(v)to aid and assist the local police force, on its arrival consequent to a law and order situation in and around the place of deployment.