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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in The West Bengal Board Of Secondary Education Act, 1963.

(2)No person employed in a shop shall be required or permitted to work in such shop for more than eight hours and a half if any one day or for more than forty-eight hours in any one week or after the hour of closing of such shop :Provided that in any day and in any week in which stock-taking, making up accounts or such other business operation as may be prescribed takes place in any shop, a person employed in the shop may be required or permitted to work overtime in such shop, however, that
(i)the total number or hours of his work including overtime work shall not exceed ten hours in any one day, and
(ii)the total number of hours worked overtime by him shall not exceed one hundred and twenty hours in any one year.