[Cites 0, Cited by 0]
[Section 21]
[Entire Act]
State of Chattisgarh - Subsection
Section 21(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
| (a) The Vice-chancellor | : | Chairman |
| (b) The Deans of all Faculties | : | Member |
| (c) Chairman of the Board of studies | : | Member |
| (d) Three Principals/Deans of affiliatedInstitutions nominated by Vice-chancellor from differentdisciplines | : | Member |
| (e) Two Heads of Departments from Universitydepartments or the departments of affiliated colleges to benominated by the Vice-chancellor | : | Member |
| (f) One teacher representing each faculty to beco-opted by the Academic Council from amongst the teachers havingnot less than ten years teaching experience, other thanprincipals of colleges, heads of university departments and headsof recognized or approved institutions | : | Member |
| (g) Two eminent experts in the field of healthsciences to be nominated by the Chancellor | : | Member |
| (h) Registrar of the University | : | Member-Secretary. |