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State of Chattisgarh - Section

Section 21 in Ayush and Health Sciences University of Chhattisgarh Act, 2008

21. Academic Council.

(1)The Academic Council shall be responsible for laying down the academic policies in regard to maintenance and improvement of standards of teaching, research, and collaboration programme in academic matters and evaluation of work load of the teachers.
(2)The Academic Council shall consist of the following members, namely :-
(a) The Vice-chancellor : Chairman
(b) The Deans of all Faculties : Member
(c) Chairman of the Board of studies : Member
(d) Three Principals/Deans of affiliatedInstitutions nominated by Vice-chancellor from differentdisciplines : Member
(e) Two Heads of Departments from Universitydepartments or the departments of affiliated colleges to benominated by the Vice-chancellor : Member
(f) One teacher representing each faculty to beco-opted by the Academic Council from amongst the teachers havingnot less than ten years teaching experience, other thanprincipals of colleges, heads of university departments and headsof recognized or approved institutions : Member
(g) Two eminent experts in the field of healthsciences to be nominated by the Chancellor : Member
(h) Registrar of the University : Member-Secretary.
(3)The Academic Council shall meet at least twice in a year.
(4)The Academic Council may constitute sub-committees on various disciplines as it may deem necessary.
(5)The terms of the nominated or co-opted members of the Academic Council shall be three years :Provided that a nominated member shall be eligible for re-nomination.