Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Jammu-Kashmir - Subsection Section 64(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (1)The State Water Resources Regulatory Authority to be established under section 139 of the Act shall comprise of a Chairperson and three Members.
