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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(2)In cases where acceptance to tenders falls beyond the competence of the Executive Engineer, he shall send the tenders to the [Superintending Engineer or Chief Engineer, as the case be may be] [See Legislative Supplement Part III dated 23rd June, 1989.] accompanied by comparative and financial statements, with his own recommendations.