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State of West Bengal - Section

Section 210 in The Howrah Municipal Corporation Act, 1980

210. Power of Commissioner to inspect places and take measures to prevent spread of dangerous diseases.

- The Commissioner or any person authorised by him in this behalf may, at any time by day or by night without notice or after giving such notice as may in the circumstances appear to him to be reasonable, inspect any place in which any dangerous disease is reported or suspected to exist and take such measures as he may think fit to prevent the spread of such disease beyond such place and shall forthwith submit a report to the State Government.