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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(7)"Availability" in relation to a generating station for any period means the average of the daily average declared capacities for all the days during that period expressed as a percentage of the installed capacity of the generating station minus normative auxiliary consumption in MW, as specified in these Regulations, and shall be computed in accordance with the following formula:NAvailability = 10000 x Σ DCi / {N x IC x (100 - AUXn)} %i=1 to Nwhere, N = number of days during the given periodDCi = Average Declared Capacity for the ith day in such periodIC = Installed Capacity of the generating station in MWAUXn = Normative Auxiliary Consumption in MW, expressed as a percentage of gross generation