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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2)(xv) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(xv)Flat rates of licence fee applicable for General Pool residential accommodation through out the country w.e.f. 1.7.2004