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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Indian Broadcasting (Programme) Service Rules, 1990

(3)The Service shall comprise four independent cadres of Group 'A' posts viz. Programme Management Cadre of All India Radio, Programme Management Cadre of Doordarshan, Programme Production Cadre of All India Radio and Programme Production Cadre of Doordarshan.