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Union of India - Section
Section 17 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
17. [ Orissa] [Notification No. 11031/3/2004-AIS-II(A) dated 12.12.2008]
| 1. | Senior Duty Posts under the State Government | 123 | Minimum tenure for posting (in years) |
| Chief Secretary to the Government and Chief DevelopmentCommissioner | 1 | - | |
| Member, Board of Revenue | 1 | 2 | |
| Chief Administrator, KBK | 1 | 2 | |
| Additional Chief Secretary to Government | 1 | 2 | |
| Agriculture Production Commissioner | 1 | 2 | |
| Principal Secretary to Government | 5 | 2 | |
| Chief Electoral Officer | 1 | 2 | |
| Additional Development Commissioner & Secretary toGovernment, Planning & Coordination Department | 1 | 2 | |
| Principal Secretary-cum-Commissioner, ST & SC Development | 1 | 2 | |
| Director General, Training Coordination, Gopabandhu Academy ofAdministration, Bhubaneshwar | 1 | 2 | |
| Revenue Divisional Commissioner | 3 | 2 | |
| Commissioner, Land Reforms | 1 | 2 | |
| Commissioner, Commercial Taxes | 1 | 2 | |
| Commissioner, Land Records and Settlement | 1 | 2 | |
| Transport Commissioner | 1 | 2 | |
| Commissioner-Cum-Secretary to Governor | 1 | 2 | |
| Commissioner-Cum-Secretary to Chief Minister | 1 | 2 | |
| Commissioner, Consolidation | 1 | 2 | |
| Commissioner-Cum-Secretary to Government | 24 | 2 | |
| Special Relief Commissioner | 1 | 2 | |
| Resident Commissioner, New Delhi | 1 | 2 | |
| Special Secretary to Govt. General Administration Department | 1 | 2 | |
| Secretary/Additional Secretary/Joint Secretary/DeputySecretary to Govt. | 22 | 2 | |
| Secretary, Board of Revenue | 1 | 2 | |
| Magistrates and Collectors | 30 | 2 | |
| Additional District Magistrate/Sub-Collector, Grade I/PA, ITDA | 5 | 2 | |
| Registrar, Cooperative Societies | 1 | 2 | |
| Director, ST and SC Development | 1 | 2 | |
| Director, Panchayati Raj | 1 | 2 | |
| Director of Industries | 1 | 2 | |
| Director of Employment | 1 | 2 | |
| Inspector General of Registration | 1 | 2 | |
| Excise Commissioner | 1 | 2 | |
| Labour Commissioner | 1 | 2 | |
| Director of Tourism | 1 | 2 | |
| Director of Textiles | 1 | 2 | |
| Director, Social Welfare | 1 | 2 | |
| Director, Special Projects | 1 | 2 | |
| Director, Elementary and Mass Education | 1 | 2 | |
| Director, Secondary Education | 1 | 2 | |
| 1. | Total Senior Duty Posts | 123 | |
| 2. | Central Deputation Reserve not exceeding 40% of item 1above | 49 | |
| 3. | State Deputation Reserve not exceeding 25% of Item 1 above | 30 | |
| 4. | Training Reserve of 3.5% of Item 1 above | 4 | |
| 5. | Leave & Junior Posts Reserve of 16.5% of item 1 above | 20 | |
| 6. | Posts to be filled by promotion and selection under Rule 8of the Indian Administrative Service (Recruitment) Rules, 1954 of33 1/3% of Item 1+2+3+4 above | 68 | |
| 7. | Posts to be filled up by Direct Recruitment (1+2+3+4+5-6) | 158 | |
| Total Authorised Strength | 226 |