Section 3(1) in Punjab Rights of Persons with Disabilities Rules, 2019
(1)The Committee for Research on Disability at the State level shall consist of the following members, namely:-(i)An eminent person having vast experience in the field of Science and Medical Research to be nominated by the State Government, ex officio- Chairperson;(ii)Director, Department of Health and Family Welfare, Punjab ex officio-Member;(iii)Five members as representatives of the registered State level Organizations representing each of the five groups of specified disabilities in the Schedule of the Act, to be nominated by the State Government - Members:Provided that at least one representative of the registered organizations is a woman; and(iv)Director, Department of Social Security, Punjab-Member Secretary.
