Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(1)(i) in Punjab Rights of Persons with Disabilities Rules, 2019 (i)An eminent person having vast experience in the field of Science and Medical Research to be nominated by the State Government, ex officio- Chairperson;