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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(b) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

(b)in section 1, for sub- sections (2), (3) and (4), the following sub-sections shall be substituted, namely:--