Section 4(1) in The Cantonments (Extension Of Rent Control Laws) Act, 1957
(1)The Madhya Bharat Accommodation Control Act, 1955 (M. B. Act 23 of 1955), as in force in that part of the State of Madhya Pradesh which immediately before the 1st day of November, 1956, formed the State of Madhya Bharat is hereby extended to, and brought into force in the Cantonment of Mhow with the following modifications, namely:--In the said Act,--(a)for the words "commencement of this Act" wherever they occur, the words "extension of this Act to the cantonment" shall be substituted;(b)in section 1, for sub- sections (2), (3) and (4), the following sub-sections shall be substituted, namely:--"(2) It extends to the Cantonment of Mhow.
