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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(3) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(3)Agreement with the Water Users' Association :-
(a)There shall be an agreement between the Water Users' Association and the Upper Level Committee or the Canal Officer within three months of the constitution of the concerned Water Users' Association;
(b)Supply of water for irrigation to any Water Users' Association within the area of management of Irrigation Systems by farmers and provisions for proper maintenance and repairs of irrigation systems within the area of a farmers' organisation shall be in accordance with the agreement;
(c)The agreement shall contain the contents as may be prescribed.