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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(3)(b) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(b)Supply of water for irrigation to any Water Users' Association within the area of management of Irrigation Systems by farmers and provisions for proper maintenance and repairs of irrigation systems within the area of a farmers' organisation shall be in accordance with the agreement;