Section 21 in The Haryana New Mandi Townships Building Rules, 1967
21. Special provision with regard to servant quarters - [Section 4(2)(d) and (e)].
- In the case of servant quarters, every servant, quarter shall have :(i)a floor area of not less than 11 square meters (118.40 feet) and shall derive its ventilation as specified in Rules 22 and 23.(ii)separate or combined open yard at a rate of not less than 10 square metres (107.64 square feet) per servant quarter;(iii)one latrine and one bath room for every 3 servant quarters;(iv)a fire place fitted with a chimney.
